Section 62 in Gudalur Janmam Estates (Abolition and Conversion Into Ryotwari) Act, 1969
62. Tamil Nadu Act 55 of 1961 to cease to apply to forests in inaman estates.
- For the removal of doubts, it is hereby declared that with effect on and from the appointed day the Tamil Nadu Private Forests (Assumption of Management) Act 1961 (Tamil Nadu Act 55 of 1961) shall cease to apply to forests which have vested in the Government under section 3.
