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[Cites 0, Cited by 0] [Section 22(2)] [Section 22] [Entire Act]

Constitution Subarticle

Section 22(2)(c) in THE CONSTITUTION (SEVENTH AMENDMENT) ACT, 1956

(c)an equitable arrangement providing adequate facilities for technical education and vocational training, and adequate opportunities for employment in services under the control of the State Government, in respect of all the said areas, subject to the requirements of the State as a whole.".