Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Karnataka - Subsection

Section 2(o) in Rajiv Gandhi University of Health Sciences Act, 1994

(o)"University" means the Rajiv Gandhi University of Health Sciences, established under section 3 of this Act;