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Supreme Court - Daily Orders

Madan Lal vs State Of M.P. on 30 November, 2015

Bench: Chief Justice, Amitava Roy

                                          1

  ITEM NO.29                      COURT NO.1                SECTION IVA

                         S U P R E M E C O U R T O F     I N D I A
                                 RECORD OF PROCEEDINGS

  Petition(s) for Special Leave to Appeal (C)...CC No(s).20892/2015

  (Arising out of impugned final judgment and order dated 19/12/2014
  in FA No. 592/2012 passed by the High Court of M.P. at Indore)

  MADAN LAL                                                  Petitioner(s)

                                          VERSUS

  STATE OF M.P. AND ANR.                                     Respondent(s)

  (with appln. (s) for c/delay in filing SLP and office report)

  WITH
  S.L.P.(C)...CC No. 20896/2015
  (With appln.(s) for c/delay in        filing SLP and Office Report)
  S.L.P.(C)...CC No. 20898/2015
  (With appln.(s) for c/delay in        filing SLP and Office Report)
  S.L.P.(C)...CC No. 20905/2015
  (With appln.(s) for c/delay in        filing SLP and Office Report)
  S.L.P.(C)...CC No. 20906/2015
  (With appln.(s) for c/delay in        filing SLP and Office Report)
  S.L.P.(C)...CC No. 20907/2015
  (With appln.(s) for c/delay in        filing SLP and Office Report)
  S.L.P.(C)...CC No. 20911/2015
  (With appln.(s) for c/delay in        filing SLP and Office Report)
   S.L.P.(C)...CC No. 20913/2015
  (With appln.(s) for c/delay in        filing SLP and Office Report)
   S.L.P.(C)...CC No. 20916/2015
  (With appln.(s) for c/delay in        filing SLP and Office Report)
   S.L.P.(C)...CC No. 20917/2015
  (With appln.(s) for c/delay in        filing SLP and Office Report)
   S.L.P.(C)...CC No. 20924/2015
  (With appln.(s) for c/delay in        filing SLP and Office Report)
   S.L.P.(C)...CC No. 20927/2015
  (With appln.(s) for c/delay in        filing SLP and Office Report)
   S.L.P.(C)...CC No. 20929/2015
  (With appln.(s) for c/delay in        filing SLP and Office Report)
   S.L.P.(C)...CC No. 20931/2015
  (With appln.(s) for c/delay in        filing SLP and Office Report)
  S.L.P.(C)...CC No.21000/2015
  (With appln.(s) for c/delay in
Signature Not Verified                  filing SLP and Office Report)
  S.L.P.(C)...CC No.21001/2015
Digitally signed by
Sukhbir Paul Kaur
Date: 2015.12.03
  (With appln.(s) for c/delay in
11:34:11 IST
Reason:
                                        filing SLP and Office Report)
  S.L.P.(C)...CC No.21012/2015
  (With appln.(s) for c/delay in        filing SLP and Office Report)
  S.L.P.(C)...CC No.21011/2015
  (With appln.(s) for c/delay in        filing SLP and Office Report)
                                  2

S.L.P.(C)...CC No.21016/2015
(With appln.(s) for c/delay in   filing SLP and Office Report)
S.L.P.(C)...CC No.21018/2015
(With appln.(s) for c/delay in   filing SLP and Office Report)
S.L.P.(C)...CC No.21022/2015
(With appln.(s) for c/delay in   filing SLP and Office Report)
S.L.P.(C)...CC No.21025/2015
(With appln.(s) for c/delay in   filing SLP and Office Report)
S.L.P.(C)...CC No.21027/2015
(With appln.(s) for c/delay in   filing SLP and Office Report)
S.L.P.(C)...CC No.21029/2015
(With appln.(s) for c/delay in   filing SLP and Office Report)
S.L.P.(C)...CC No.21030/2015
(With appln.(s) for c/delay in   filing SLP and Office Report)
S.L.P.(C)...CC No.21031/2015
(With appln.(s) for c/delay in   filing SLP and Office Report)
S.L.P.(C)...CC No.21032/2015
(With appln.(s) for c/delay in   filing SLP and Office Report)
S.L.P.(C)...CC No.21036/2015
(With appln.(s) for c/delay in   filing SLP and Office Report)
S.L.P.(C)...CC No.21035/2015
(With appln.(s) for c/delay in   filing SLP and Office Report)
S.L.P.(C)...CC No.21038/2015
(With appln.(s) for c/delay in   filing SLP and Office Report)
S.L.P.(C)...CC No.21040/2015
(With appln.(s) for c/delay in   filing SLP and Office Report)
S.L.P.(C)...CC No.21043/2015
(With appln.(s) for c/delay in   filing SLP and Office Report)
S.L.P.(C)...CC No.21051/2015
(With appln.(s) for c/delay in   filing SLP and Office Report)
S.L.P.(C)...CC No.21054/2015
(With appln.(s) for c/delay in   filing SLP and Office Report)
S.L.P.(C)...CC No.21060/2015
(With appln.(s) for c/delay in   filing SLP and Office Report)
S.L.P.(C)...CC No.21064/2015
(With appln.(s) for c/delay in   filing SLP and Office Report)
S.L.P.(C)...CC No.21068/2015
(With appln.(s) for c/delay in   filing SLP and Office Report)
S.L.P.(C)...CC No.21076/2015
(With appln.(s) for c/delay in   filing SLP and Office Report)
S.L.P.(C)...CC No.21105/2015
(With appln.(s) for c/delay in   filing SLP and Office Report)
S.L.P.(C)...CC No.21107/2015
(With appln.(s) for c/delay in   filing SLP and Office Report)
S.L.P.(C)...CC No.21110/2015
(With appln.(s) for c/delay in   filing SLP and Office Report)
S.L.P.(C)...CC No.21116/2015
(With appln.(s) for c/delay in   filing SLP and Office Report)
S.L.P.(C)...CC No.21121/2015
(With appln.(s) for c/delay in   filing SLP and Office Report)
S.L.P.(C)...CC No.21139/2015
(With appln.(s) for c/delay in   filing SLP and Office Report)
S.L.P.(C)...CC No.21146/2015
                                  3

(With appln.(s) for c/delay in   filing SLP and Office Report)
S.L.P.(C)...CC No.21149/2015
(With appln.(s) for c/delay in   filing SLP and Office Report)
S.L.P.(C)...CC No.21164/2015
(With appln.(s) for c/delay in   filing SLP and Office Report)
S.L.P.(C)...CC No.21170/2015
(With appln.(s) for c/delay in   filing SLP and Office Report)
S.L.P.(C)...CC No.21171/2015
(With appln.(s) for c/delay in   filing SLP and Office Report)
S.L.P.(C)...CC No.21172/2015
(With appln.(s) for c/delay in   filing SLP and Office Report)
S.L.P.(C) D.No.38313/2015
(With Office Report)
S.L.P.(C) D.No.38346/2015
(With Office Report)
S.L.P.(C) D.No.35915/2015
(With Office Report)
S.L.P.(C) D.No.38284/2015
(With Office Report)
S.L.P.(C) D.No.38333/2015
(With Office Report)
S.L.P.(C) D.No.39543/2015
(With Office Report)
S.L.P.(C) D.No.39544/2015
(With Office Report)
S.L.P.(C) D.No.39541/2015
(With Office Report)
S.L.P.(C) D.No.39551/2015
(With Office Report)
S.L.P.(C) D.No.39550/2015
(With Office Report)
S.L.P.(C) D.No.39553/2015
(With Office Report)
S.L.P.(C) D.No.39548/2015
(With Office Report)
S.L.P.(C) D.No.39557/2015
(With Office Report)
S.L.P.(C) D.No.39558/2015
(With Office Report)
S.L.P.(C) D.No.39560/2015
(With Office Report)
S.L.P.(C) D.No.39556/2015
(With Office Report)
S.L.P.(C) D.No.39587/2015
(With Office Report)
S.L.P.(C) D.No.39585/2015
(With Office Report)
S.L.P.(C) D.No.39588/2015
(With Office Report)
S.L.P.(C) D.No.39563/2015
(With Office Report)
S.L.P.(C) D.No.39562/2015
(With Office Report)
                               4

S.L.P.(C) D.No.39582/2015
(With Office Report)
S.L.P.(C) D.No.39565/2015
(With Office Report)
S.L.P.(C) D.No.39575/2015
(With Office Report)
S.L.P.(C) D.No.39590/2015
(With Office Report)
S.L.P.(C) D.No.39546/2015
(With Office Report)
S.L.P.(C) D.No.39573/2015
(With Office Report)
S.L.P.(C) D.No.39589/2015
(With Office Report)
S.L.P.(C) D.No.39594/2015
(With Office Report)
S.L.P.(C)...CC No.21042/2015
(With Office Report)
S.L.P.(C)...CC No.21049/2015
(With Office Report)
S.L.P.(C)...CC No.21055/2015
(With Office Report)
S.L.P.(C)...CC No.21075/2015
(With Office Report)
S.L.P.(C)...CC No.20899/2015
(With Office Report)
S.L.P.(C)...CC No.21109/2015
(With Office Report)
S.L.P.(C)...CC No.21127/2015
(With Office Report)
S.L.P.(C)...CC No.21173/2015
(With Office Report)
S.L.P.(C) D.No.25219/2015
(With Office Report)
S.L.P.(C) D.No.25281/2015
(With Office Report)
S.L.P.(C) D.No.25227/2015
(With Office Report)
S.L.P.(C) D.No.25287/2015
(With Office Report)
S.L.P.(C) D.No.25216/2015
(With Office Report)
S.L.P.(C) D.No.25195/2015
(With Office Report)
S.L.P.(C) D.No.25250/2015
(With Office Report)
S.L.P.(C) D.No.25245/2015
(With Office Report)
S.L.P.(C) D.No.25183/2015
(With Office Report)
S.L.P.(C) D.No.25236/2015
(With Office Report)
S.L.P.(C) D.No.25214/2015
                            5

(With Office Report)
S.L.P.(C) D.No.25197/2015
(With Office Report)
S.L.P.(C) D.No.25211/2015
(With Office Report)
S.L.P.(C) D.No.25193/2015
(With Office Report)
S.L.P.(C) D.No.25201/2015
(With Office Report)
S.L.P.(C) D.No.25192/2015
(With Office Report)
S.L.P.(C) D.No.25191/2015
(With Office Report)
S.L.P.(C) D.No.26110/2015
(With Office Report)
S.L.P.(C) D.No.25252/2015
(With Office Report)
S.L.P.(C) D.No.25280/2015
(With Office Report)
S.L.P.(C) D.No.25260/2015
(With Office Report)
S.L.P.(C) D.No.25246/2015
(With Office Report)
S.L.P.(C) D.No.25222/2015
(With Office Report)
S.L.P.(C) D.No.25207/2015
(With Office Report)
S.L.P.(C) D.No.25244/2015
(With Office Report)
S.L.P.(C) D.No.25233/2015
(With Office Report)
S.L.P.(C) D.No.25196/2015
(With Office Report)
S.L.P.(C) D.No.25209/2015
(With Office Report)
S.L.P.(C) D.No.25206/2015
(With Office Report)
S.L.P.(C) D.No.39767/2015
(With Office Report)
S.L.P.(C) D.No.25228/2015
(With Office Report)
S.L.P.(C) D.No.25289/2015
(With Office Report)
S.L.P.(C) D.No.25241/2015
(With Office Report)
S.L.P.(C) D.No.25286/2015
(With Office Report)
S.L.P.(C) D.No.25277/2015
(With Office Report)
S.L.P.(C) D.No.25275/2015
(With Office Report)
S.L.P.(C) D.No.39772/2015
(With Office Report)
                            6

S.L.P.(C) D.No.25215/2015
(With Office Report)
S.L.P.(C) D.No.25270/2015
(With Office Report)
S.L.P.(C) D.No.25188/2015
(With Office Report)
S.L.P.(C) D.No.25223/2015
(With Office Report)
S.L.P.(C) D.No.25268/2015
(With Office Report)
S.L.P.(C) D.No.25237/2015
(With Office Report)
S.L.P.(C) D.No.25283/2015
(With Office Report)
S.L.P.(C) D.No.39773/2015
(With Office Report)
S.L.P.(C) D.No.25205/2015
(With Office Report)
S.L.P.(C) D.No.25184/2015
(With Office Report)
S.L.P.(C) D.No.25282/2015
(With Office Report)
S.L.P.(C) D.No.25269/2015
(With Office Report)
S.L.P.(C) D.No.25285/2015
(With Office Report)
S.L.P.(C) D.No.25249/2015
(With Office Report)
S.L.P.(C) D.No.25248/2015
(With Office Report)
S.L.P.(C) D.No.25181/2015
(With Office Report)
S.L.P.(C) D.No.39777/2015
(With Office Report)
S.L.P.(C) D.No.25273/2015
(With Office Report)
S.L.P.(C) D.No.25225/2015
(With Office Report)
S.L.P.(C) D.No.26104/2015
(With Office Report)
S.L.P.(C) D.No.25203/2015
(With Office Report)
S.L.P.(C) D.No.25210/2015
(With Office Report)
S.L.P.(C) D.No.25235/2015
(With Office Report)
S.L.P.(C) D.No.25240/2015
(With Office Report)
S.L.P.(C) D.No.25234/2015
(With Office Report)
S.L.P.(C) D.No.25208/2015
(With Office Report)
S.L.P.(C) D.No.39781/2015
                            7

(With Office Report)
S.L.P.(C) D.No.25262/2015
(With Office Report)
S.L.P.(C) D.No.25204/2015
(With Office Report)
S.L.P.(C) D.No.25274/2015
(With Office Report)
S.L.P.(C) D.No.39782/2015
(With Office Report)
S.L.P.(C) D.No.25271/2015
(With Office Report)
S.L.P.(C) D.No.25257/2015
(With Office Report)
S.L.P.(C) D.No.25189/2015
(With Office Report)
S.L.P.(C) D.No.25187/2015
(With Office Report)
S.L.P.(C) D.No.26132/2015
(With Office Report)
S.L.P.(C) D.No.25265/2015
(With Office Report)
S.L.P.(C) D.No.25266/2015
(With Office Report)
S.L.P.(C) D.No.25242/2015
(With Office Report)
S.L.P.(C) D.No.25247/2015
(With Office Report)
S.L.P.(C) D.No.25199/2015
(With Office Report)
S.L.P.(C) D.No.25198/2015
(With Office Report)
S.L.P.(C) D.No.25253/2015
(With Office Report)
S.L.P.(C) D.No.26105/2015
(With Office Report)
S.L.P.(C) D.No.32430/2015
(With Office Report)
S.L.P.(C) D.No.25220/2015
(With Office Report)
S.L.P.(C) D.No.25213/2015
(With Office Report)
S.L.P.(C) D.No.25238/2015
(With Office Report)
S.L.P.(C) D.No.25272/2015
(With Office Report)
S.L.P.(C) D.No.25230/2015
(With Office Report)
S.L.P.(C) D.No.25229/2015
(With Office Report)
S.L.P.(C) D.No.25232/2015
(With Office Report)
S.L.P.(C) D.No.25279/2015
(With Office Report)
                            8

S.L.P.(C) D.No.25278/2015
(With Office Report)
S.L.P.(C) D.No.25226/2015
(With Office Report)
S.L.P.(C) D.No.26109/2015
(With Office Report)
S.L.P.(C) D.No.39783/2015
(With Office Report)
S.L.P.(C) D.No.25217/2015
(With Office Report)
S.L.P.(C) D.No.25263/2015
(With Office Report)
S.L.P.(C) D.No.25190/2015
(With Office Report)
S.L.P.(C) D.No.39785/2015
(With Office Report)
S.L.P.(C) D.No.25186/2015
(With Office Report)
S.L.P.(C) D.No.25251/2015
(With Office Report)
S.L.P.(C) D.No.25255/2015
(With Office Report)
S.L.P.(C) D.No.39779/2015
(With Office Report)
S.L.P.(C) D.No.25202/2015
(With Office Report)
S.L.P.(C) D.No.25231/2015
(With Office Report)
S.L.P.(C) D.No.39898/2015
(With Office Report)
S.L.P.(C) D.No.39899/2015
(With Office Report)
S.L.P.(C) D.No.39896/2015
(With Office Report)
S.L.P.(C) D.No.39902/2015
(With Office Report)
S.L.P.(C) D.No.39903/2015
(With Office Report)
S.L.P.(C) D.No.39900/2015
(With Office Report)
S.L.P.(C) D.No.39901/2015
(With Office Report)
S.L.P.(C) D.No.39905/2015
(With Office Report)
S.L.P.(C) D.No.39914/2015
(With Office Report)
S.L.P.(C) D.No.39911/2015
(With Office Report)
S.L.P.(C) D.No.39912/2015
(With Office Report)
S.L.P.(C) D.No.39913/2015
(With Office Report)
S.L.P.(C) D.No.39909/2015
                                      9

(With Office Report)
S.L.P.(C) D.No.39887/2015
(With Office Report)
S.L.P.(C) D.No.39890/2015
(With Office Report)
S.L.P.(C) D.No.39889/2015
(With Office Report)
S.L.P.(C) D.No.39888/2015
(With Office Report)
S.L.P.(C) D.No.39895/2015
(With Office Report)
S.L.P.(C) D.No.39894/2015
(With Office Report)
S.L.P.(C) D.No.39893/2015
(With Office Report)
S.L.P.(C) D.No.39892/2015
(With Office Report)
S.L.P.(C) D.No.39906/2015
(With Office Report)

Date : 30/11/2015      These petitions were
                       called on for hearing today.

CORAM :
          HON'BLE THE CHIEF JUSTICE
          HON'BLE MR. JUSTICE AMITAVA ROY

For Petitioner(s)      Mr.   Ardhendumauli Kumar Prasad,Adv.
                       Ms.   Taruna A. Prasad, Adv.
                       Mr.   Aviral shukla, Adv.
                       Mr.   Panshul Chandra, Adv.

                       Mr. A.K. Chitale, Sr. Adv.
                       Mr. Niraj Sharma, Adv.
                       Mr. Sumit Kumar Sharma, Adv.

For Respondent(s)      Mr.   Tushar Mehta, ASG
                       Mr.   C.D. Singh, Adv.
                       Ms.   Sakshi Kakkar, Adv.
                       Mr.   Sandeep Sharma, Adv.

           UPON hearing the counsel the Court made the following
                              O R D E R

Shri Tushar Mehta, learned Additional Solicitor General, appears for Shri C.D.Singh, learned counsel for the State of Madhya Pradesh, at our request.

10

Delay, if any, is condoned.

Delay, if any, in filing the application(s) for substitution, if any, is/are condoned.

Application(s) for substitution, if any, is/are allowed.

Application(s), if any, for impleadment is/are rejected.

The issues raised in these petitions are more or less identical with the issues raised and considered by this Court in Civil Appeal Nos.7261-7262 of 2015 and connected matters, disposed of on 17.09.2015.

Following the observations made in the aforesaid Civil Appeals, these petitions are also disposed of in the same terms, observations, conditions and directions.

All other pending application(s), if any, is/are also disposed of.

(Neetu Khajuria) (Vinod Kulvi) Sr.P.A. Assistant Registrar