Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jharkhand - Section Section 675 in Bihar Education Code, 1961 675. [ Examination fee. [Now see new rate.] - A fee of rupee one is charged to each candidate.](Government notification ho. 303-E.R., dated the 12th June, 1931.)
