Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Uttar Pradesh - Section

Section 37 in The Bar Council of Uttar Pradesh (Constitution and Conduct of Business) Rules, 1963

37. Ancillary powers. - The committee shall have all powers incidental to the holding of the examination such as fixing the dates of examination and declaration of results etc.