Bombay High Court
Jayashree Raju Kasabe @ Jayashree ... vs The State Of Maharashtra And Anr on 30 July, 2025
HEMANT
CHANDERSEN
SHIV
H.C. SHIV 20.APP614.25.DOC
Digitally signed by
HEMANT
CHANDERSEN SHIV
Date: 2025.07.31
19:01:06 +0300
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CRIMINAL APPELLATE JURISDICTION
CRIMINAL APPEAL NO.614 OF 2025
WITH
INTERIM APPLICATION NO.1717 OF 2025
IN
CRIMINAL APPEAL NO.614 OF 2025
Jayashree Raju Kasabe
@ Jayashree Gajarat Shelar ...Appellant/Applicant
Versus
The State of Maharashtra ...Respondent
_______________________
Mr. Darshit Jain for the Appellant/Applicant.
Mr. V. A. Kulkarni APP for the Respondent-State.
Smt. Sunita Shelar, Respondent No.2 present.
Shri Sanap, PSI, Wadala Police Station present.
_______________________
CORAM : SUMAN SHYAM &
SHYAM C. CHANDAK, JJ.
DATED : 30th JULY 2025 P.C. :-
1. Respondent No.2-informant is personally present in this case and has prayed for the benefit of a legal aid Counsel so as to represent her, as she is unable to engage a Counsel.
2. Taking note of the above prayer by Respondent No.2, we direct that a legal aid Counsel be appointed so as to represent Respondent Page 1 of 2 30th JULY 2025 ::: Uploaded on - 31/07/2025 ::: Downloaded on - 31/07/2025 22:03:20 ::: H.C. SHIV 20.APP614.25.DOC No.2-informant in this case.
3. The registry to do the needful.
4. List the matter again on 13th August 2025.
(SHYAM C. CHANDAK, J.) (SUMAN SHYAM, J.) Page 2 of 2 30th JULY 2025 ::: Uploaded on - 31/07/2025 ::: Downloaded on - 31/07/2025 22:03:20 :::