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[Cites 0, Cited by 4] [Section 51] [Entire Act]

State of Gujarat - Subsection

Section 51(1) in The Gujarat Panchayats Act, 1993

(1)On the constitution of village panchayat or on its reconstitution under section 13 or under any other provision of this Act, there shall be called the first meeting, thereof for the election of Upa-Sarpanch from amongst the members of the panchayat.