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Allahabad High Court

State Of U.P. vs Ram Prakash And Others on 16 July, 2019

Author: Pradeep Kumar Srivastava

Bench: Pradeep Kumar Srivastava





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 82
 

 
Case :- GOVERNMENT APPEAL DEFECTIVE No. - 178 of 1999
 

 
Appellant :- State Of U.P.
 
Respondent :- Ram Prakash And Others
 
Counsel for Appellant :- Jagdish Tiwari,A.G.A.
 

 
Hon'ble Pradeep Kumar Srivastava,J.
 

On the request of Sri M.P. Singh Gaur, learned A.G.A., list this case in the next cause list.

Order Date :- 16.7.2019 RCT/-