Allahabad High Court
State Of U.P. vs Ram Prakash And Others on 16 July, 2019
Author: Pradeep Kumar Srivastava
Bench: Pradeep Kumar Srivastava
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 82 Case :- GOVERNMENT APPEAL DEFECTIVE No. - 178 of 1999 Appellant :- State Of U.P. Respondent :- Ram Prakash And Others Counsel for Appellant :- Jagdish Tiwari,A.G.A. Hon'ble Pradeep Kumar Srivastava,J.
On the request of Sri M.P. Singh Gaur, learned A.G.A., list this case in the next cause list.
Order Date :- 16.7.2019 RCT/-