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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(a) in Soil Explorator's and Testing Laboratory's Registration Rules, 2001

(a)No person shall be engaged for undertaking Sub-soil Exploration works considered necessary for building, bridges and irrigation structures, heavy foundations, loading platforms, industrial floors, etc. unless he is registered as a Sub-soil Explorator in accordance with these Rules and obtains a valid certificate of Registration in token thereof.