Andhra Pradesh High Court - Amravati
Burugupalli Veera Raghavulu vs Gopala Krishna Dwivedi,I.A.S on 9 May, 2023
Author: R. Raghunandan Rao
Bench: R. Raghunandan Rao
HON'BLE SRI JUSTICE R. RAGHUNANDAN RAO
CONTEMPT CASE No.1422 of 2023
ORDER:
The learned counsel for the petitioner, submits that the order of this Court dated 28.09.2022 in W.P.No.28428 of 2022 has been complied with.
2. Accordingly, the present contempt case is closed, There shall be no order as to costs.
As a sequel, pending miscellaneous petitions, if any, shall stand closed.
____________________________ R. RAGHUNANDAN RAO, J.
09.05.2023 BSM/DSV 2 HON'BLE SRI JUSTICE R. RAGHUNANDAN RAO CONTEMPT CASE No.1422 of 2023 09-05-2023 BSM/DSV