Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9(7)] [Section 9] [Entire Act] State of Assam - Subsection Section 9(7)(iv) in The Assam Handicraft Artisans Welfare Fund Scheme, 2000 (iv)The criterion for selection of scholars will be the marks obtained in the qualifying examination for selection to the course.