Calcutta High Court
Castral India Ltd vs Tide Water Oil Co.(India) Ltd on 9 March, 2010
Author: Maharaj Sinha
Bench: Maharaj Sinha
CS No. 415 of 1993
IN THE HIGH COURT AT CALCUTTA
ORIGINAL SIDE
CASTRAL INDIA LTD.
Versus
TIDE WATER OIL CO.(INDIA) LTD.
BEFORE:
The Hon'ble JUSTICE MAHARAJ SINHA
Date : 9 March 2010.
The Court :- Since none appears, the suit is dismissed. Interim order, if any, is vacated. There will be no order as to costs. All parties concerned are to act on a xeroxed signed copy of this order on the usual undertakings.
(MAHARAJ SINHA, J.) S. Chandra A.R.(CR)