Supreme Court of India
Md. Jamiludin Nasir vs State Of West Bengal on 21 May, 2014
Equivalent citations: AIR 2014 SUPREME COURT 2587, 2014 AIR SCW 3828, AIR 2014 SC (CRIMINAL) 1636, (2014) 4 DLT(CRL) 19, (2014) 4 RAJ LW 3329, (2014) 59 OCR 872, 2014 (3) CALCRILR 376, 2014 (3) SCC (CRI) 230, 2014 (7) SCALE 571, 2014 (7) SCC 443, (2015) 1 GAU LT 1, (2014) 7 SCALE 571, (2014) 3 MAD LJ(CRI) 176, (2014) 3 CURCRIR 150, (2014) 3 CRIMES 335
Bench: A.K. Patnaik, Fakkir Mohamed Ibrahim Kalifulla
Please refer PDF file