Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 360] [Entire Act] State of Karnataka - Subsection Section 360(c) in Karnataka Municipalities Act, 1964 (c)such officers and servants of the [Grama Panchayat] [Substituted by Act 36 of 1994 w.e.f. 1-6-1994.] shall be transferred to the municipal council as the Government, by order, direct;
