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[Cites 0, Cited by 0] [Section 17(3)] [Section 17] [Entire Act]

State of Punjab - Subsection

Section 17(3)(a) in The Punjab Probation of Offenders Rules, 1962

(a)cases where conditions of the supervision, order or bond are not adhered to, which would include inter alia -
(i)the probationer changing his residence;
(ii)any fresh offence committed by the probationer;
(iii)any serious violation of the conditions of the supervision order; and