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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Punjab - Subsection

Section 7(k) in Punjab Panchayat Samitis and Zila Parishads Finance, Budget and Accounts Rules, 2014

(k)budget estimates should also be supported with a statement showing the pay (including the increments) of staff on time scale of pay. The details of contingent and other charges shall be shown in a separate statement.