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[Cites 0, Cited by 0] [Section 60] [Entire Act]

State of Assam - Subsection

Section 60(a) in The Assam Cinemas (Regulation) Rules, 1960

(a)The general lighting of the auditorium and exit doorways and passages shall not be controlled from within the enclosure, but a duplicate lighting system may be controlled from the enclosure or a system permitted whereby not more than ⅓ of the general lighting is controlled from the enclosure, either system to afford sufficient lighting for emergency exit of the audience.