Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Constitution Article Section 269 in THE CONSTITUTION (SEVENTY-EIGHTH AMENDMENT) ACT, 1995 269. The Kerala Land Reforms (Second Amendment) Act, 1989 (Kerala Act 2 of 1990).
