Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 376] [Entire Act] State of Uttar Pradesh - Subsection Section 376(2) in The General Rules (Civil), 1957 (2)in the case of duties mentioned in clause (4), by affixing the stamps to the order by which the Amin is entrusted with the duty.
