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[Cites 0, Cited by 0] [Section 52(2)] [Section 52] [Entire Act]

State of Kerala - Subsection

Section 52(2)(r) in Kerala Clinical Establishments (Registration and Regulation) Act, 2018

(r)the manner in which the results of the inspection of clinical establishments are to be made available to the public under sub-section (11) of section 19;