Section 31 in Orissa Administrative Tribunal (Procedure) Rules, 1986

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State of Odisha - Section

Section 31 in Orissa Administrative Tribunal (Procedure) Rules, 1986

31. Dress for the parties.

- A legal practitioner or, as the case may be, a presenting Officer shall appear before the Tribunal in his professional dress if any, and if there is no such dress :

(i)if a male, in a closed collared coat or in an open collared coat with white shirt, trousers and a tie;

(ii)if a female, in a saree or in any other dress in white or any other light colour.

Form-I(See Rule 4)Application under Section 19 of The Administrative Tribunals Act, 1986

For use in Tribunal's office
DATE OF FILING	___________________
OR
DATE OF RECEIPT BY POST	___________________
REGISTERED NO.	___________________
	Signature
	REGISTRAR
IN THE ORISSA ADMINISTRATIVE TRIBUNAL
BETWEEN
A	B	APPLICANT
AND
C	D	RESPONDENT

Details of Application :

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State of Odisha - Section

Section 31 in Orissa Administrative Tribunal (Procedure) Rules, 1986

31. Dress for the parties.