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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 14(13) in Jammu and Kashmir Single Window (Industrial Investments and Business Facilitation) Act, 2018

(13)in case, additional information is sought for clearance(s), e-application shall be disposed of within the stipulated period, which shall be counted from the date of receipt of the additional information ;