Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Odisha - Section

Section 367 in The Orissa Municipal Corporation Act, 2003

367. Powers of Commissioner to carry private mains through land belonging to other persons.

- The Commissioner shall have the same powers and be subject to the same restrictions for carrying, renewing and repairing private water-main, pipes and ducts as he has and is subject to under the provisions hereinbefore contained for carrying renewing and repairing private drains.