Calcutta High Court (Appellete Side)
Nazia Elahi Khan vs The State Of West Bengal And Others on 11 July, 2022
July 11, 2022
AD 25
Court No.1
SG
WPA(P) 296 of 2022
Nazia Elahi Khan
vs.
The State of West Bengal and others
Mr. Tanmay Basu,
Mr. Subhadip Pramanik,
Mr. Ranojoy Chatterjee,
Mr. Aasif Iqbal,
Mr. Manoj Adak,
Mr. Debdip Mandal, Advocates
... for the petitioner
Mr. S.N. Mookherjee, ld. AG
Mr. Amitesh Banerjee, Sr. Advocate
Ms. Ipsita Banerjee, Advocate
... for the State
Affidavit of service filed by petitioner does not
indicate that all the respondents have been served.
Learned counsel for petitioner is granted two weeks time to serve the unserved respondents and file fresh affidavit of service.
List on 25th July, 2022.
[Prakash Shrivastava, C.J.] [Rajarshi Bharadwaj, J.]