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[Cites 0, Cited by 0] [Section 23] [Entire Act]

Dadra And Nagar Haveli - Subsection

Section 23(5) in The Dadra and Nagar Haveli Panchayat Regulation, 2012

(5)Where an appeal has been filed under sub-section (2), the Administrator may stay the operation of the order of the authority referred to in sub-section (1) till the appeal is disposed of.