Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Allahabad High Court

Kedar Nath vs Muzaffar Ali Khan on 2 February, 1898

Equivalent citations: (1898)ILR 20ALL266

JUDGMENT
 

John Edge, C.J. and Burkitt, J.
 

1. No affidavit in support of the application was filed in the Court below, Affidavits are necessary, not only for the information of the Court but for the information of the opposite side, and an affidavit should have been tiled in the Court below. We agree with the decision of this Court in Hari Das Mukerji v. Radha Kishan Das Weekly Notes 1890 p. 166, and dismiss this appeal with costs.