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[Cites 0, Cited by 0] [Section 76(7)] [Section 76] [Entire Act]

Daman and Diu - Subsection

Section 76(7)(b) in Daman and Diu Value Added Tax Regulation, 2005

(b)offered the person an opportunity to adduce such further evidence before it may assist the Appellate Tribunal to reach a final determination of the issue and disposing the appeal.