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[Cites 0, Cited by 0] [Section 8(7)] [Section 8] [Entire Act]

State of Rajasthan - Subsection

Section 8(7)(ii) in Rajasthan Electricity Regulatory Commission (Metering) Regulations 2007

(ii)No fuse whether on HT or LT side of the VT/CVT shall be provided in consumer meters. In case of existing installations also, the PT fuses shall be dispensed with