Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13(1)] [Section 13] [Entire Act] State of Manipur - Subsection Section 13(1)(c) in The Manipur (Sales of Motor Spirit and Lubricants) Taxation Act, 1962 (c)has concealed the particulars of his sales or deliberately furnished incorrect particulars of such sales, or