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[Cites 0, Cited by 0] [Section 119(3)] [Section 119] [Entire Act]

State of Odisha - Subsection

Section 119(3)(i) in Cuttack Development Authority (Planning and Building Standards) Regulations, 2001

(i)where development has been undertaken without permission, but within the frame work of use restrictions and the provisions of these Regulations applicable to the concerned plot;