Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 101C] [Entire Act] Union of India - Subsection Section 101C(b) in The Insurance Act, 1938 (b)examine any officer of the insurer on oath in relation to any such document as is referred to in clause (a) above; or
