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[Cites 0, Cited by 0] [Section 35A] [Entire Act]

State of Tamilnadu - Subsection

Section 35A(2) in The Tamil Nadu Cinemas (Regulation) Rules, 1957

(2)If, on such scrutiny, the licensing authority considers that any of the rule is not satisfied, he may, after giving an opportunity to the applicant of being heard, reject the application.