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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Punjab - Subsection

Section 14(6) in Guru Angad Dev Veterinary and Animal Sciences University Act, 2005

(6)The Vice-Chancellor may, relinquish office by resignation in writing, addressed to the Board and deliver it to the Secretary of the Board atleast two months prior to the date, on which the Vice-Chancellor wishes to be relieved.