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[Cites 0, Cited by 0] [Section 45(2)] [Section 45] [Entire Act]

Union of India - Subsection

Section 45(2)(e) in The Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Rules, 1996

(e)Any other matter deemed appropriate for inclusion by the Chief Commissioner or specified by the Central Government from time to time.