Supreme Court - Daily Orders
Salman Khan vs The State Of Rajasthan on 23 April, 2018
Bench: Chief Justice, A.M. Khanwilkar, D.Y. Chandrachud
WP(Crl.) 89/2018
1
ITEM NO.47 COURT NO.1 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition (Criminal) No.89/2018
SALMAN KHAN Petitioner(s)
VERSUS
THE STATE OF RAJASTHAN & ORS. Respondent(s)
(I.A. No.56966/2018 - Exemption from filing O.T.)
Date : 23-04-2018 These matters were called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE A.M. KHANWILKAR
HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
For Petitioner(s) Mr.N.K.Kaul, Sr.Adv.
Ms.Chandrima Mitra, Adv.
Mr.Nizam Pasha, Adv.
Ms.Manasi Vyas, Adv.
Mr.Chandra Prakash, Adv.
Mr.Samar Singh K., Adv.
Mr.Varun Kumar, Adv.
For M/s D.S.K.Legal, AOR
For Respondent(s) Mr.Tushar Mehta, ASG
Mr.Shiv Mangal Sharma, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Issue notice, fixing a returnable date within eight weeks.
Let the matter be listed on 23.07.2018. Signature Not Verified Digitally signed by CHETAN KUMAR Date: 2018.04.23 As an interim measure, it is directed that there 17:33:25 IST Reason: shall be stay of further proceedings in connection with the following FIRs and criminal complaint cases:
WP(Crl.) 89/2018 2
(i) FIR No.258/2017, dated 22.12.2017, filed at P.S.Kotwali, Churu, Rajasthan;
(ii) FIR No.30/2018, dated 05.03.2018, filed at P.S.Nagori Gate, Jodhpur, Rajasthan;
(iii) Criminal Complaint No.170/Misc of 2018 filed before Ld.Metropolitan Magistrate, Bhoiwada, Mumbai, on 16.01.2018;
(iv) Criminal Complaint No.12 of 2018 filed before Special Court SC/ST Act, Patiala House Court, New Delhi, in February, 2018;
(v) Criminal Enquiry No.2 of 2018 filed on 15.01.2018 before District & Special Judge, Vadodara.
It is further directed that no further criminal action shall be initiated against the petitioner either by way of F.I.R. or private complaint on the basis of his participation in the purported interview.
(Chetan Kumar) (H.S. Parasher)
Court Master Assistant Registrar