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[Cites 0, Cited by 22] [Entire Act]

Union of India - Section

Section 43 in Gold (Control) Act, 1968

43. Section 37 to apply to certified goldsmiths.

- The provisions of Section 37 shall apply so far as may be to a certified goldsmith as they apply to a licensed dealer subject to the modification that every reference therein to a licensed dealer shall be construed as a reference to a certified goldsmith.