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[Cites 0, Cited by 0] [Section 053] [Entire Act]

State of Maharashtra - Subsection

Section 053(2) in The Maharashtra Shops and Establishments Act, 1948

(2)"Phoenix", 1st, 2nd and 3rd floor, Plot No. 401, C.T.S. 971,Senapati Bapat Marg, Pune - 411053.| Section