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[Cites 0, Cited by 0] [Section 66(2)] [Section 66] [Entire Act]

State of Maharashtra - Subsection

Section 66(2)(a) in The Dr. Babasaheb Ambedkar Technological University Act, 1989

(a)any contribution or grant made by the State or Central Government, University Grants Commission, All India Council for Technical Education or any other authority;