Section 80PA(2)(b) in The Income Tax Act, 1961

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Union of India - Subsection

Section 80PA(2)(b) in The Income Tax Act, 1961

(b)the purchase of agricultural implements, seeds, livestock or other articles intended for agriculture for the purpose of supplying them to the members; or

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Union of India - Subsection

Section 80PA(2)(b) in The Income Tax Act, 1961