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Supreme Court - Daily Orders

C.B.I.,Bank Securities & Fraud Cell vs Ramesh Gelli . on 17 October, 2014

Bench: J. Chelameswar, Pinaki Chandra Ghose

         ITEM NO.2                              COURT NO.8                      SECTION IIA

                                      S U P R E M E C O U R T O F           I N D I A
                                              RECORD OF PROCEEDINGS

         CRLMP   Nos.   25182-25186/2013                   in       Criminal    Appeal        No(s).
         1077-1081/2013

         C.B.I.,BANK SECURITIES & FRAUD CELL                                      Appellant(s)

                                                          VERSUS

         RAMESH GELLI & ORS.                                                      Respondent(s)

         (for directions and office report)
         Date : 17/10/2014 These applications were called on for hearing
         today.

         CORAM :             HON'BLE MR. JUSTICE J. CHELAMESWAR
                             HON'BLE MR. JUSTICE PINAKI CHANDRA GHOSE

         For Appellant(s)                 Mr.   Tushar Mehta, ASG
                                          Ms.   Ranjana Narayan, Adv.
                                          Mr.   Yasser Rauf, Adv.
                                          Mr.   Arvind Kumar Sharma,Adv.
                                          Mr.   T.A. Khan, Adv.
                                          Mr.   B.V. Balramdas, Adv.

         For Respondent(s)                Mr. G. Umapathy, Adv.
                                          Mr. Rakesh K. Sharma,Adv.

                                          Mr.   Siddhartha Dave, Adv.
                                          Mr.   Ranjit Raut, Adv.
                                          Ms.   Bina Gupta,Adv.
                                          Mr.   Abhay A. Jena, Adv.

                                          Mr. Nitin Mishra, Adv.
                                for       M/s. Khaitan & Co.

                               UPON hearing the counsel the Court made the following
                                                   O R D E R

There shall be stay of proceedings in the Metropolitan Magistrates Court in the following Criminal Complaint cases for the period of six weeks:-

CC No. 631/PW/13 in RC 8(E) 2005 CC No. 632/PW/13 in RC 9(E) 2005 Signature Not Verified Digitally signed by CC No. 650/PW/13 in RC 6(E) 2007 Deepak Mansukhani Date: 2014.10.17 17:06:04 IST CC No. 651/PW/13 in RC 02(E)2006 Reason: List the main matters on 25th November, 2014.

         (DEEPAK MANSUKHANI)                                          (INDU BALA KAPUR)
          COURT MASTER                                                 COURT MASTER