Bombay High Court
Western Precicast Pvt. Ltd. Thru ... vs Mr. Pravin Ankush Suryavanshi on 9 October, 2018
Author: Sadhana S. Jadhav
Bench: Sadhana S. Jadhav
1 905.wp10856.18.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
CIVIL WRIT PETITION NO. 10856 OF 2018
Western Precicast Pvt. Ltd. Through
Managing Director. ..Petitioner.
V/s.
Mr. Pravin Ankush Suryavanshi. ..Respondent.
Mr. K.S. Bapat I/b. Mr. Avinash H. Fatangare, advocate for petitioner.
CORAM : SMT. SADHANA S. JADHAV,J.
DATE : OCTOBER 9, 2018.
P. C. :
1 Learned Counsel for the petitioner submits that the parties
have amicably settled the disputed issues and have drawn memorandum of understanding, which is duly notarised. The memorandum of understanding dated 4/10/2018 is taken on record and marked as Article "X". The learned Counsel for the petitioners submits that in view of the same, he has instructions to withdraw the petition. The petition stands dismissed as withdrawn and disposed of accordingly.
[SMT. SADHANA S. JADHAV, J.] Digitally signed by Aruna Aruna Sandeep Sandeep Talwalkar Talwalkar Date:
2018.10.11 16:57:30 +0530 Talwalkar