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Bombay High Court

Western Precicast Pvt. Ltd. Thru ... vs Mr. Pravin Ankush Suryavanshi on 9 October, 2018

Author: Sadhana S. Jadhav

Bench: Sadhana S. Jadhav

                                                            1                      905.wp10856.18.doc

                                  IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                           CIVIL APPELLATE JURISDICTION
                                      CIVIL WRIT PETITION NO. 10856 OF 2018

                      Western Precicast Pvt. Ltd. Through
                      Managing Director.                          ..Petitioner.
                      V/s.
                      Mr. Pravin Ankush Suryavanshi.              ..Respondent. 


                      Mr. K.S. Bapat I/b. Mr. Avinash H. Fatangare, advocate for petitioner. 

                                                   CORAM : SMT. SADHANA S. JADHAV,J.
                                                   DATE     : OCTOBER 9, 2018.

                      P. C. :
                      1           Learned Counsel for the petitioner submits that the parties

have amicably settled the disputed issues and have drawn memorandum of understanding, which is duly notarised. The memorandum of understanding dated 4/10/2018 is taken on record and marked as Article "X". The learned Counsel for the petitioners submits that in view of the same, he has instructions to withdraw the petition. The petition stands dismissed as withdrawn and disposed of accordingly.

[SMT. SADHANA S. JADHAV, J.] Digitally signed by Aruna Aruna Sandeep Sandeep Talwalkar Talwalkar Date:

2018.10.11 16:57:30 +0530 Talwalkar