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State of Uttar Pradesh - Section

Section 5 in U.P. Kshettra Panchayats (Supervision of Activities of Gram Sabhas) Rules, 1963

5.

Where a [Gram Sabha] [Substituted by U.P. Act No. 9 of 1994.] unites with any other [Gram Sabha] [Substituted by U.P. Act No. 9 of 1994.] or other local authority to carry out any work or undertaking which may benefit all the areas controlled by both or all of them the Inspecting Officer shall exercise the powers and perform the duties specified in Rules 3 and 4 in respect of that work or undertaking with a view to watching the interests of the [Gram Sabha] [Substituted by U.P. Act No. 9 of 1994.].