Section 75(1) in The U.P. Narcotic Drugs Rules, 1986
(1)The Government shall constitute at the headquarters town of every division in the State, a medical board for examination of opium addicts. The Medical Board shall consist of the following members :(i)The Chief Medical Officer of headquarters district of the division.(ii)The District Medical Officer of Health at the headquarters of the division;(iii)The Medical Officer-in-charge of District Hospital or the headquarters district of the division.
