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Union of India - Section

Section 44 in Pension Fund Regulatory and Development Authority (National Pension System Trust) Regulations, 2015

44.

The pension schemes referred to in regulation 43shall be constituted in the form of a trust and the instrument of trust shall be in the form of a deed, executed by the sponsor in favour of the trustees and duly registered under the provisions of the Registration Act, 1908 (16 of 1908).