Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 155A] [Entire Act] State of West Bengal - Subsection Section 155A(e) in West Bengal Co-operative Societies Rules, 2011 (e)examination of the statements of accounts to be prepared by the Co-operative society in Form 30 or in such other form as may be provided by any law;
