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State of Himachal Pradesh - Section

Section 4 in Bye-Laws of Solang Ropeway-cum-Ski Centre, Ski Himalayas Ropeway Pvt. Ltd, an SPV of a Power Himalayas Ltd., at Solang Nallah of Tehsil Manali, Distt. Kullu, Himachal Pradesh bye-laws, 2010

4. Qualifications of staff.

- The staff employed for running and maintenance of aerial ropeways and their qualification shall be as under:
(1)Mechanical Engineers:At least 3 having Diploma or above from recognized Institute/Polytechnic;
(2)Electrical EngineerAt least 3 having Diploma or above from recognized Institute/Polytechnic;
(3)Electronic Engineer:At least 3 having Diploma or above from recognized Institute/Polytechnic;
(4)Mechanical Trade ManAt least 3 having Diploma from ITI or above from the State/Central Government recognized Institute in trade.;
(5)Electrical Trade Man:At least 3 having Diploma from ITI or above from the State/Central Government recognized Institute in trade.
(6)Customer Care ExecutivesAt least 5 who are Graduate in any stream from State/Central Government recognized institute.
(7)Marshals:At least 10 who have passed 10th or above from the State/Central Government recognized institute.
(8)Ground Handling Staff:At least 10 who are 10+2 from the State/Central Government recognized institute.