Section 275(1)(w) in The Gujarat Municipalities Act, 1963
(w)Drains. - regulating, in any other particular not specifically provided for in this Act, the construction, maintenance and control of drains, sewers, ventilation, shafts, receptacles for dung and manure, cesspools, water closets, privies, latrines, urinals and drainage or sewerage works of ever)' description whether the property of the municipality or not;.