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[Cites 0, Cited by 0] [Section 10H(2)] [Section 10H] [Entire Act]

State of Assam - Subsection

Section 10H(2)(a) in Assam Khadi and Village Industries Board Act, 1955

(a)All properties and funds, which immediately before the possession of the Board for the purposes of this Act shall vest in the State Government;