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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Rajasthan - Subsection

Section 17(4) in The Rajasthan Urban Improvement Trust (Disposal of Urban Land) Rules, 1974

(4)[Category of person,] [Inserted by Amended Notification No. F. 9 (63) UD/3/81, dated 27-1-2005, published in Rajasthan Gazette Extraordinary, Part IV-C (i), dated 15-2-2005.] Plot's size and price. - The size of the plot and price to be charged from various categories of people entitled for allotment under these rules shall be in accordance with the Schedule attached to these rules.